THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Tax Notices IndiaClear topic ×

2 articles

NRI Wins Tax Relief in ₹66 Lakh Property Case: ITAT Rules TDS Payment Valid Despite No ITR Filing

Court News

NRI Wins Tax Relief in ₹66 Lakh Property Case: ITAT Rules TDS Payment Valid Despite No ITR Filing

16 Jan 2026Read article ↗

Income Tax Department Cracks Down on Third-Party Credit Card Payments: Notices Issued Across India

Court News

Income Tax Department Cracks Down on Third-Party Credit Card Payments: Notices Issued Across India

5 Dec 2025Read article ↗