Court News
CBDT Exposes Fake ‘Farmers’: ₹2,038 Crore Tax Evasion via Agricultural Income Claims
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Tax EvasionClear topic ×
7 articles
Court News
Lavish Dubai Wedding and Luxury Cars: How Social Media Stars Land in Tax Trouble
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Court News
Delhi High Court Rules: No Pre-Arrest Bail at Summons Stage in GST Cases
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Court News
Delhi High Court: Directors of Fake GST Firms Liable for Penalty Under Section 122(1A)
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Court News
Supreme Court Told: Real-Money Gaming Fuels Fraud, Tax Evasion and National Security Risks
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Court News
GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies
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Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
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