Court News
Won the Refund Appeal, Still No Money: Delhi High Court Says GST Refund Can Be Withheld Under Section 54(11) While Fraud Probe Is On
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
7 articles
Court News
Notice Came Three Months Too Late: Kerala High Court Quashes GST Section 74 Demand for 2019–20, Says a Time-Barred Notice Sinks the Order Too
Read article ↗
Court News
Tax Department Reopened 10 Years of VAT Returns in One Go: Meghalaya High Court Quashes Scrutiny Notices, Says No Section 35 Notice Means No Jurisdiction
Read article ↗
Court News
Dyeing Isn’t Manufacturing: Supreme Court Says Job-Work Processors of Powerloom Fabric Don’t Owe Textile Cess
Read article ↗
Landmark Judgements
Taxmen Can Arrest — With the Constitution Watching: GST Arrest Powers Upheld, Anticipatory Bail Confirmed
Read article ↗
Court News
ITAT Delhi Clears the Air: Real Estate Firms Not Shell Entities for Low Early Profits
Read article ↗
Court News
Rising Demand for Indian CAs in global hubs like the US, UK, UAE, Singapore, and Canada
Read article ↗