THE COURTKUTCHEHRY BLOG

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Tamil NaduClear topic ×

3 articles

Supreme Court Directs Tamil Nadu to Surrender Vacant NEET-SS Seats to AIQ

Court News

Supreme Court Directs Tamil Nadu to Surrender Vacant NEET-SS Seats to AIQ

17 Jun 2026Read article ↗

Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’

Court News

Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’

22 Jan 2026Read article ↗

Madras High Court Declares Hostels Are Residential Properties, Not Commercial: No Higher Tax or Tariff Allowed

Court News

Madras High Court Declares Hostels Are Residential Properties, Not Commercial: No Higher Tax or Tariff Allowed

13 Nov 2025Read article ↗