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3 articles

Supreme Court’s Landmark Will Disputes: Protecting Heirs, Scrutinizing Suspicion

Court News

Supreme Court’s Landmark Will Disputes: Protecting Heirs, Scrutinizing Suspicion

26 Apr 2026Read article ↗

Supreme Court in Nikhila Divyang Mehta v. Hitesh Sanghvi Reinforces Limitation in Will Disputes

Key Wills Judgement

Supreme Court in Nikhila Divyang Mehta v. Hitesh Sanghvi Reinforces Limitation in Will Disputes

6 Apr 2026Read article ↗

Supreme Court Clarifies Probate Does Not Confer Property Ownership in Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon case

Key Wills Judgement

Supreme Court Clarifies Probate Does Not Confer Property Ownership in Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon case

6 Apr 2026Read article ↗