Court News
CJI Surya Kant Warns Young Lawyers: “Don’t File PILs for Media Publicity”
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4 articles
Court News
Supreme Court Says Cricket Bodies Must Be Run by Ex-Cricketers, Not Non-Experts
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Court News
Short Marriages in India Trigger Surge in Divorce Cases and Maintenance Battles
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Court News
Supreme Court Flags Trend of Judges Passing Multiple Orders Before Retirement, Calls It ‘Hitting Sixes in Final Overs’
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