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2 articles

Protest Is Not a Crime, Grief Is Not a Statistic: FIRs Against NEET Protesters Quashed, Suicide-Compensation Policy Ordered

Landmark Judgements

Protest Is Not a Crime, Grief Is Not a Statistic: FIRs Against NEET Protesters Quashed, Suicide-Compensation Policy Ordered

19 Oct 2026Read article ↗

No Mid-Course Fee Hike for Students Already Admitted: Supreme Court Upholds Refund Order Against Engineering College

Court News

No Mid-Course Fee Hike for Students Already Admitted: Supreme Court Upholds Refund Order Against Engineering College

16 Oct 2026Read article ↗