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2 articles

‘Doctors Are Not God’: West Bengal State Commission Dismisses ₹48 Lakh Negligence Complaint Over Elderly Mother’s Death After Family Refused Transfer

Court News

‘Doctors Are Not God’: West Bengal State Commission Dismisses ₹48 Lakh Negligence Complaint Over Elderly Mother’s Death After Family Refused Transfer

11 Nov 2026Read article ↗

Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions

Court News

Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions

16 Feb 2026Read article ↗