Court News
‘Legal Aid Cannot Be a Mere Formality’: Sikkim HC Upholds POCSO Conviction, Asks Legal Services Authority to Supervise and Train Legal Aid Lawyers
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Sikkim High CourtClear topic ×
4 articles
Court News
Accident Blamed on Brake Failure, Claim Dismissed: Sikkim High Court Says No-Fault Compensation Was Still Due and Orders Insurer to Pay Rs 5 Lakh
Read article ↗
Court News
Rs 565 Crore Award for Army Land in North Sikkim Is Only an Offer, Not a Final Award: Sikkim High Court Sends Rate Dispute to State Government Under Section 36
Read article ↗
Court News
Blaming Your Lawyer Falsely Comes at a Cost: Sikkim High Court Condones Insurer's Delay With Rs 50,000 Costs
Read article ↗