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2 articles

ITAT Mumbai Upholds Deletion of Share Premium Addition: Verification of Investors Satisfied

Court News

ITAT Mumbai Upholds Deletion of Share Premium Addition: Verification of Investors Satisfied

27 Dec 2025Read article ↗

ITAT Rules CA’s Defective Valuation Certificate Invalid, Upholds Tax on Excess Share Premium Under Section 56(2) (viib)

Court News

ITAT Rules CA’s Defective Valuation Certificate Invalid, Upholds Tax on Excess Share Premium Under Section 56(2) (viib)

3 Dec 2025Read article ↗