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Service Tax LawClear topic ×

3 articles

Actor Rajinikanth’s Property Lease Exempted from Service Tax

Court News

Actor Rajinikanth’s Property Lease Exempted from Service Tax

6 Mar 2026Read article ↗

CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear

Court News

CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear

20 Feb 2026Read article ↗

Supreme Court Quashes Service Tax Demand on HT Media for Global Speaker Fees

Court News

Supreme Court Quashes Service Tax Demand on HT Media for Global Speaker Fees

20 Jan 2026Read article ↗