Court News
No Charge, No Tax: Supreme Court Rejects Service Tax on 33% of Diebold's ATM Turnkey Contracts
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7 articles
Court News
Supreme Court Reinstates ₹16 Crore Service Tax on BPCL and HPCL
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Court News
CESTAT Rules Windmills Not Immovable Property, Quashes Service Tax Demand on Sundaram Fasteners
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Court News
BookMyShow Wins Major Tax Relief: CESTAT Rules It Only Facilitates Ticketing, Not Trading
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Court News
CESTAT Rules 999-Year Lease Is Permanent Transfer, No Service Tax on One-Time Premium
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Court News
Supreme Court Rules: Transfer of Property Title Not Liable for Service Tax
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Court News
Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling
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