Court News
Skipped His Ballia Posting, Wanted Meerut Instead: Supreme Court Says Waitlisted Principal’s Change of College Had No Legal Basis
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174 articles
Court News
Hid an Earlier Writ, Still Won: Supreme Court Orders Visakhapatnam Civic Body to Honour 2012 Tribunal Order for Grade-IV Staff — But Denies Interest
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Court News
New Birth Certificate Days Before Retirement Won’t Help: Kerala High Court Refuses LIC Clerk’s Plea to Correct Date of Birth at the ‘Fag End’ of Service
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Court News
Higher Pension Rejected Over ‘Mismatch’ the Retiree Never Heard Of: Andhra Pradesh High Court Sets Aside EPFO Order, Lets Him Clarify
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Court News
Claimed a Job as ‘Adopted Daughter’ Without an Adoption Deed: MP High Court Rejects Compassionate Appointment Eight Years After Employee’s Death
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Court News
Clerk Admitted Pocketing Water Bill Money: Bombay High Court Says No Inquiry Was Needed, Orders Reversion Even After Retirement but Releases Withheld Gratuity
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Court News
Part-Time Since 1997, Regularised in 2019–2023: Punjab and Haryana High Court Says Earlier Service Counts, Grants Old Pension Scheme
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Court News
Rejected Over a Wrong Upload? Punjab and Haryana High Court Lays Down ‘Root of Eligibility Test’ for 145 HSSC/HPSC Candidates, Orders Reconsideration
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Court News
Stepmother’s Property Suit Is No Ground to Deny Compassionate Appointment: Allahabad High Court Quashes LIC’s Rejection
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Court News
Retired After 36 Years, Gratuity Held Back Over Pending Inquiry: Gujarat High Court Upholds 10% Interest Against Water Board
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Court News
Exonerated Twice, Then a New Inquiry Officer Found Him Guilty: Patna High Court Quashes Clerk’s Dismissal, Orders Full Back Wages
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Court News
Husband Was Dismissed Weeks Before He Died: Madras High Court Says Non-Speaking Dismissal Cannot Shut Out Widow’s Compassionate Appointment, Orders Decision in One Month
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