Court News
Bombay High Court Quashes Tribunal’s Eviction Order Against Sons in Senior Citizen Property Dispute
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Senior Citizens Act 2007Clear topic ×
4 articles
Court News
Calcutta High Court Rules: Maintenance Tribunal Cannot Evict Children Under Senior Citizens Act
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Court News
Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters
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Court News
Delhi High Court: Senior Citizens Can Seek Eviction Without Proving Ill-Treatment Under 2007 Act
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