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Section 87A RebateClear topic ×

2 articles

Budget 2026: New Income Tax Act Brings Major Changes in Deductions, Exemptions, and Capital Gains Rules for Taxpayers

Court News

Budget 2026: New Income Tax Act Brings Major Changes in Deductions, Exemptions, and Capital Gains Rules for Taxpayers

2 Feb 2026Read article ↗

AY 2026–27: Pensioners Get Major Tax Relief with Expanded 87A Rebate and Simplified Slabs

Court News

AY 2026–27: Pensioners Get Major Tax Relief with Expanded 87A Rebate and Simplified Slabs

23 Jan 2026Read article ↗