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Section 87AClear topic ×

3 articles

ITAT Ruling: Section 87A Rebate Allowed with LTCG Over ₹1 Lakh

Court News

ITAT Ruling: Section 87A Rebate Allowed with LTCG Over ₹1 Lakh

13 Jun 2026Read article ↗

Budget 2026: Fixing Section 87A Rebate Gap Could Boost Relief for Small Taxpayers with Capital Gains

Court News

Budget 2026: Fixing Section 87A Rebate Gap Could Boost Relief for Small Taxpayers with Capital Gains

4 Jan 2026Read article ↗

New Tax Regime 2025: ₹60,000 Rebate Limited to Normal Income, Not Short-Term Capital Gains

Court News

New Tax Regime 2025: ₹60,000 Rebate Limited to Normal Income, Not Short-Term Capital Gains

2 Dec 2025Read article ↗