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Section 7Clear topic ×

3 articles

Letters, Photos and Joint Accounts Do Not Prove a Hindu Marriage: Telangana High Court Rejects Restitution Claim Against Already-Married Man

Court News

Letters, Photos and Joint Accounts Do Not Prove a Hindu Marriage: Telangana High Court Rejects Restitution Claim Against Already-Married Man

10 Nov 2026Read article ↗

A Marriage Certificate Without Rites Is No Marriage: Gujarat High Court Declares Registered "Marriage" Void on Wife's Own Admission

Court News

A Marriage Certificate Without Rites Is No Marriage: Gujarat High Court Declares Registered "Marriage" Void on Wife's Own Admission

10 Nov 2026Read article ↗

SC Tests Limits of Arbitration Clauses in Partnership Deeds

Court News

SC Tests Limits of Arbitration Clauses in Partnership Deeds

10 May 2026Read article ↗