Court News
Nagpur ITAT's Landmark Ruling on Gold Jewellery and Tax Laws
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5 articles
Court News
ITAT Delhi Restricts Profit Estimate in Milk Trading Case to 5%, Rejects Arbitrary 20% Addition
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Court News
ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income
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Court News
ITAT Remands Section 69A Case: AO Faulted for Not Verifying Donors’ Creditworthiness
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Court News
Gold Rules in India: How Much Jewellery Families Can Keep Without Proof and What Penalties Apply
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