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Section 69 BNSClear topic ×

2 articles

Kerala HC Clarifies Scope of Section 69 BNS in Consensual Relationships

Court News

Kerala HC Clarifies Scope of Section 69 BNS in Consensual Relationships

19 Jun 2026Read article ↗

Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable

Court News

Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable

17 Mar 2026Read article ↗