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2 articles

Ganesan v. Kalanjiam: Supreme Court Rules Simultaneous Attestation of Wills Not Mandatory

Key Wills Judgement

Ganesan v. Kalanjiam: Supreme Court Rules Simultaneous Attestation of Wills Not Mandatory

28 Mar 2026Read article ↗

Supreme Court Rejects Probate of Suspicious Will

Court News

Supreme Court Rejects Probate of Suspicious Will

23 Mar 2026Read article ↗