THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 500 IPCClear topic ×

2 articles

No Police Probe in Private Defamation Cases: Karnataka High Court Quashes Section 156(3) Referral Over Newspaper Notice

Court News

No Police Probe in Private Defamation Cases: Karnataka High Court Quashes Section 156(3) Referral Over Newspaper Notice

2 Nov 2026Read article ↗

Impotency Allegation in Police Complaint Not Defamation, Rules Allahabad HC

Court News

Impotency Allegation in Police Complaint Not Defamation, Rules Allahabad HC

23 May 2026Read article ↗