THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Section 48Clear topic ×

2 articles

ITAT Bengaluru's Landmark Ruling on Capital Gains Tax Relief

Court News

ITAT Bengaluru's Landmark Ruling on Capital Gains Tax Relief

14 Jul 2026Read article ↗

Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained

Court News

Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained

17 Mar 2026Read article ↗