Court News
Supreme Court Reinforces Sanctity of Compromise Decrees
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Section 47 CPCClear topic ×
5 articles
Court News
Supreme Court Bars Executing Courts from Modifying Compromise Decrees
Read article ↗
Court News
Executing Court Cannot Rewrite Decree, Rules Supreme Court
Read article ↗
Court News
Supreme Court: No Fresh Objections After Decree Execution Under Section 47 CPC
Read article ↗
Court News
Supreme Court Clarifies Property Law: Buyers During Pending Cases Cannot Challenge Auction Separately
Read article ↗