THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Section 45Clear topic ×

3 articles

Practised 10 Years Without Clearing AIBE? Karnataka High Court Refuses to Quash Criminal Case, Orders Bar Council to Build Alert System

Court News

Practised 10 Years Without Clearing AIBE? Karnataka High Court Refuses to Quash Criminal Case, Orders Bar Council to Build Alert System

2 Nov 2026Read article ↗

Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained

Court News

Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained

17 Mar 2026Read article ↗

Capital Gains and Gifting in India: What Taxpayers Must Know to Avoid Surprises

Court News

Capital Gains and Gifting in India: What Taxpayers Must Know to Avoid Surprises

15 Dec 2025Read article ↗