THE COURTKUTCHEHRY BLOG

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Section 43BClear topic ×

2 articles

Sugar Still in the Bonded Godown? Supreme Court Says Unpaid Excise on Closing Stock Cannot Be Added to Income Under Section 43B

Court News

Sugar Still in the Bonded Godown? Supreme Court Says Unpaid Excise on Closing Stock Cannot Be Added to Income Under Section 43B

30 Oct 2026Read article ↗

ITAT Chennai: Procedural Errors Cannot Override Statutory Tax Deductions

Court News

ITAT Chennai: Procedural Errors Cannot Override Statutory Tax Deductions

18 Aug 2026Read article ↗