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Section 35 BNSSClear topic ×

2 articles

Supreme Court: Notice Under BNSS Section 353 Is Mandatory, Arrest Only in Exceptional Cases

Court News

Supreme Court: Notice Under BNSS Section 353 Is Mandatory, Arrest Only in Exceptional Cases

7 Feb 2026Read article ↗

Orissa High Court: NBW Cannot Be Issued Before Scheduled Appearance, Calls It Affront to Liberty

Court News

Orissa High Court: NBW Cannot Be Issued Before Scheduled Appearance, Calls It Affront to Liberty

31 Jan 2026Read article ↗