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Section 34 Arbitration ActClear topic ×

3 articles

Delhi High Court Upholds Arbitral Award in Semiconductor Supply Dispute, Dismisses Section 34 Challenge

Court News

Delhi High Court Upholds Arbitral Award in Semiconductor Supply Dispute, Dismisses Section 34 Challenge

8 Feb 2026Read article ↗

Supreme Court Warns Courts: Arbitral Award Challenges Cannot Be Treated as Civil Pleas

Court News

Supreme Court Warns Courts: Arbitral Award Challenges Cannot Be Treated as Civil Pleas

19 Jan 2026Read article ↗

Delhi High Court Quashes Arbitral Award: Repayment to TIFAC Not Linked to Technology Commercialisation

Court News

Delhi High Court Quashes Arbitral Award: Repayment to TIFAC Not Linked to Technology Commercialisation

31 Dec 2025Read article ↗