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Section 270AClear topic ×

3 articles

Mumbai ITAT Clarifies Penalty Distinctions Under Section 270A

Court News

Mumbai ITAT Clarifies Penalty Distinctions Under Section 270A

16 Sept 2026Read article ↗

Delhi ITAT Ruling: No Penalty for Non-Filing if Income Disclosed

Court News

Delhi ITAT Ruling: No Penalty for Non-Filing if Income Disclosed

19 Aug 2026Read article ↗

ITAT Bangalore Quashes ₹51.2 Lakh Tax Penalty: Key Lessons for Employees Filing ITR via Form 16

Court News

ITAT Bangalore Quashes ₹51.2 Lakh Tax Penalty: Key Lessons for Employees Filing ITR via Form 16

20 May 2026Read article ↗