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Section 27 Evidence ActClear topic ×

2 articles

Supreme Court Clarifies: “Fact Discovered” Under Section 27 Evidence Act Goes Beyond Object Recovery

Court News

Supreme Court Clarifies: “Fact Discovered” Under Section 27 Evidence Act Goes Beyond Object Recovery

24 Feb 2026Read article ↗

Supreme Court Clarifies Section 27 Evidence Act: Only “Fact Discovered” Admissible, Not Entire Statement

Court News

Supreme Court Clarifies Section 27 Evidence Act: Only “Fact Discovered” Admissible, Not Entire Statement

19 Nov 2025Read article ↗