Court News
Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act
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4 articles
Court News
ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income
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Court News
ITAT Chandigarh Rules Section 269SS Not Applicable to One-Time Cash Sale Payments
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Court News
Cash Transactions Between Husband and Wife May Trigger Income Tax Notice: What You Must Know
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