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Section 24Clear topic ×

3 articles

Specialist Doctor Who Chooses Not to Work Gets No Interim Maintenance: Allahabad High Court; ₹60,000 for Children Continues

Court News

Specialist Doctor Who Chooses Not to Work Gets No Interim Maintenance: Allahabad High Court; ₹60,000 for Children Continues

10 Nov 2026Read article ↗

No Interim Maintenance for the Years She Was Working: Delhi High Court Moves Start Date to When Wife Lost Her Job

Court News

No Interim Maintenance for the Years She Was Working: Delhi High Court Moves Start Date to When Wife Lost Her Job

10 Nov 2026Read article ↗

Educated, Earning Wife Still Gets Interim Maintenance: Allahabad High Court Trims Award to Rs 12,000 a Month, Keeps Litigation Costs

Court News

Educated, Earning Wife Still Gets Interim Maintenance: Allahabad High Court Trims Award to Rs 12,000 a Month, Keeps Litigation Costs

2 Nov 2026Read article ↗