THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 22Clear topic ×

2 articles

Marriage and Property Rights Under the Indian Succession Act, 1925

Court News

Marriage and Property Rights Under the Indian Succession Act, 1925

16 Apr 2026Read article ↗

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

Court News

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

9 Feb 2026Read article ↗