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Section 194IAClear topic ×

3 articles

TDS on Property Sales: What Buyers Must Deduct

Court News

TDS on Property Sales: What Buyers Must Deduct

1 Jun 2026Read article ↗

TDS on Property Sales: What Buyers Must Deduct

Court News

TDS on Property Sales: What Buyers Must Deduct

30 May 2026Read article ↗

No TDS on Property Deals Before 2024: ITAT’s Landmark Relief

Court News

No TDS on Property Deals Before 2024: ITAT’s Landmark Relief

22 Apr 2026Read article ↗