THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 154Clear topic ×

3 articles

Supreme Court: Credible Parts of Hostile Witness Testimony Can Prove Guilt

Court News

Supreme Court: Credible Parts of Hostile Witness Testimony Can Prove Guilt

3 Jun 2026Read article ↗

PhysicsWallah’s Tax Relief: I-T Demand Cut, Appeal Filed

Court News

PhysicsWallah’s Tax Relief: I-T Demand Cut, Appeal Filed

17 Apr 2026Read article ↗

TDS Credit Cannot Be Denied Due to Form 26AS Mismatch

Court News

TDS Credit Cannot Be Denied Due to Form 26AS Mismatch

13 Apr 2026Read article ↗