THE COURTKUTCHEHRY BLOG

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Section 144BClear topic ×

2 articles

ITAT Quashes Income Tax Revision Against Mukul Rohatgi: PCIT Cannot Rely on AI Rental Yield Reports

Court News

ITAT Quashes Income Tax Revision Against Mukul Rohatgi: PCIT Cannot Rely on AI Rental Yield Reports

26 Feb 2026Read article ↗

Gujarat High Court Quashes Faceless Tax Assessment: Assessee’s Bona Fide Error Cannot Deny Justice

Court News

Gujarat High Court Quashes Faceless Tax Assessment: Assessee’s Bona Fide Error Cannot Deny Justice

4 Jan 2026Read article ↗