THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 135 Customs ActClear topic ×

2 articles

Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served

Court News

Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served

3 Mar 2026Read article ↗

Supreme Court Rules Voluntary Confession Can Be Substantive Evidence Under Customs Act

Court News

Supreme Court Rules Voluntary Confession Can Be Substantive Evidence Under Customs Act

26 Feb 2026Read article ↗