THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 13 DivorceClear topic ×

2 articles

Rajasthan High Court: Maintenance Default Amounts to Mental Cruelty

Court News

Rajasthan High Court: Maintenance Default Amounts to Mental Cruelty

25 Feb 2026Read article ↗

Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed

Court News

Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed

3 Feb 2026Read article ↗