THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Section 115 CPCClear topic ×

2 articles

Supreme Court Reaffirms Limits of Revisional Jurisdiction Under Section 115 CPC

Court News

Supreme Court Reaffirms Limits of Revisional Jurisdiction Under Section 115 CPC

24 Jul 2026Read article ↗

Delhi High Court Fines Lawyer for Failing to Inform Opposite Counsel

Court News

Delhi High Court Fines Lawyer for Failing to Inform Opposite Counsel

24 Feb 2026Read article ↗