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2 articles

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus

7 Feb 2026Read article ↗

Delhi High Court Orders Govt to Ensure Private Schools Have Functioning Parent-Teacher Associations

Court News

Delhi High Court Orders Govt to Ensure Private Schools Have Functioning Parent-Teacher Associations

17 Jan 2026Read article ↗