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Rule 11UAClear topic ×

3 articles

ITAT Rules Against Retrospective Application of Rule 11UA

Court News

ITAT Rules Against Retrospective Application of Rule 11UA

12 Jun 2026Read article ↗

Share Valuation Must Follow Rule 11UA: Courts Stress Compliance in Isolated Transactions

Court News

Share Valuation Must Follow Rule 11UA: Courts Stress Compliance in Isolated Transactions

16 Jan 2026Read article ↗

ITAT Delhi Orders Fresh Verification in Section 56(2) (viia) Share Valuation Dispute

Court News

ITAT Delhi Orders Fresh Verification in Section 56(2) (viia) Share Valuation Dispute

30 Dec 2025Read article ↗