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3 articles

An FIR Without Cognizance Is No Bar: Gujarat High Court Orders Passport Renewal for Accused on Bail, but He Needs Court Permission to Fly

Court News

An FIR Without Cognizance Is No Bar: Gujarat High Court Orders Passport Renewal for Accused on Bail, but He Needs Court Permission to Fly

7 Nov 2026Read article ↗

Delhi High Court Bars LOCs for Loan Defaults: Article 21 Rights Upheld

Court News

Delhi High Court Bars LOCs for Loan Defaults: Article 21 Rights Upheld

7 May 2026Read article ↗

Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks

Court News

Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks

13 Nov 2025Read article ↗