Court News
RTI Can’t Force Courts to Compile a Judge’s Delayed-Judgment List: Delhi HC Sets Aside 2011 CIC Order
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Court News
‘We Are Living in the RTI Age’: Madras High Court Orders Post Office to Hand Over CCTV Footage on a Pen Drive, Says Postal Manual Must Give Way to RTI Act
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Court News
Supreme Court Clarifies Model Code of Conduct Does Not Hinder Statutory Appointments
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Court News
Supreme Court Upholds Kerala HC Order Declaring Cochin International Airport a Public Authority Under RTI Act
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