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Retrospective ReliefClear topic ×

3 articles

ITAT Grants Retrospective Tax Relief for Non-Government Retirees

Court News

ITAT Grants Retrospective Tax Relief for Non-Government Retirees

31 Aug 2026Read article ↗

Supreme Court Rules Pre-2018 Land Acquisition Cases Cannot Be Reopened for Compensation with Interest

Court News

Supreme Court Rules Pre-2018 Land Acquisition Cases Cannot Be Reopened for Compensation with Interest

26 Feb 2026Read article ↗

ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees

Court News

ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees

20 Nov 2025Read article ↗