Court News
Supreme Court Imposes ₹10 Lakh Costs on Reliance in 20-Year NTPC Dispute
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5 articles
Court News
SC Clears Reliance of Fraud in RPL Futures Case, Sets Aside ₹447 Crore Order
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Court News
Reliance vs Government: KG-D6 Arbitration Dispute Over $30 Billion Claim Hinges on Cost Recovery and Contract Clauses
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Court News
Reliance Industries to Appeal ₹56.44 Crore GST Penalty Over ITC Interpretation
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Court News
Reliance Faces CBI Probe Over ₹13,700 Crore ONGC Gas Theft Allegations
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