THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Real Estate TransactionsClear topic ×

2 articles

New Income Tax Draft Rules: No PAN Needed for Property Deals Below ₹20 Lakh from April 1

Court News

New Income Tax Draft Rules: No PAN Needed for Property Deals Below ₹20 Lakh from April 1

28 Feb 2026Read article ↗

Bombay High Court Quashes Collector’s Order on Independent Valuation Duty

Court News

Bombay High Court Quashes Collector’s Order on Independent Valuation Duty

5 Feb 2026Read article ↗