Court News
Property Tax 2024: How New Rules Impact Homeowners
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Real Estate TaxClear topic ×
8 articles
Court News
TDS on Property Sales: What Buyers Must Deduct
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Court News
Capital Gains Tax on Property Sales: What Budget 2024 Changed
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Court News
Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained
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Court News
ITAT Ahmedabad Rules: No Deemed Rent for Vacant Flats if Genuine Efforts Made
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Court News
ITAT Bengaluru: Meals, Transport & Courier Costs Not Deductible In-House Property Transfer for NRIs
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Court News
ITAT Mumbai Rules Property Sale Cash Not Unexplained Income: Relief for Taxpayers in Landmark Case
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Court News
Section 54 Tax Relief: ITAT Says Delay in Property Registration Cannot Deny Exemption
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