THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Rajnesh v NehaClear topic ×

3 articles

Allahabad High Court: Short-Lived Marriage Still Entitles Wife to Maintenance

Court News

Allahabad High Court: Short-Lived Marriage Still Entitles Wife to Maintenance

14 May 2026Read article ↗

Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance

Court News

Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance

13 May 2026Read article ↗

Calcutta HC Rejects Maintenance Plea of Doctor Wife

Court News

Calcutta HC Rejects Maintenance Plea of Doctor Wife

9 May 2026Read article ↗