Court News
Settled, Paid One Instalment, Then Defaulted: Rajasthan High Court Says a Failed Compromise Cannot Give the Defendant a Fresh Chance to Defend a Summary Suit
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51 articles
Court News
Status Quo Ordered in 1999 Still Binds: Rajasthan High Court Holds Respondents Guilty of Contempt for Building on Disputed Plot
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Court News
Land Became a Colony, Claimant Said She Never Knew: Rajasthan High Court Rejects Plaint, Calls ‘Late Knowledge’ Plea a Lie
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Court News
Hired Through a Placement Agency, Doing a Peon’s Job? Rajasthan HC Says Pay at Least the Minimum of the Class-IV Pay Scale
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Court News
Poor Class 10 Maths Results Are Not Misconduct by Themselves: Rajasthan High Court Quashes Increment Cut on Government Teacher
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Court News
Tribunal Took Rs 5,226 a Month; His Tax Return Said More: Rajasthan High Court Raises Widow’s MACT Award From Rs 7.49 Lakh to Rs 18.67 Lakh
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Court News
Pay the Stamp Duty, Still Can’t Use the Deed: Rajasthan High Court Says an Unregistered Relinquishment Deed Stays Inadmissible
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Court News
Named in a Family-Dispute FIR, Never Charge-Sheeted, Didn’t Know: Rajasthan High Court Orders Appointment of Constable Driver Rejected for ‘Concealment’
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Court News
‘Cut, Copy and Paste’ Remarks Wiped Out: Supreme Court Says High Courts Cannot Condemn a Trial Judge for Typos Without Hearing Her First
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Court News
Transferred While on Maternity Leave With a Newborn: Rajasthan High Court Stays Lecturer’s Transfer, Says Breastfeeding and Motherhood Are Part of Article 21
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Court News
Twelve FIRs, One Conviction 30 Years Ago: Rajasthan High Court Says Counting Cases Is Not Enough to Keep a Man’s History-Sheet Open, Orders SP to Reconsider
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Court News
Undertrial Strangled in Ajmer High Security Jail While Camera Was Offline: Rajasthan High Court Orders Custodial Death Relief Scheme in 3 Months, CCTV Fixes and a Permanent Monitoring Committee
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