Court News
Murder of a Sarpanch Candidate: Supreme Court Cancels Bail of Life Convict, Says Pendency of Appeals Cannot Be a ‘Knee Jerk’ Ground to Free Those Convicted of Heinous Crimes
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4 articles
Landmark Judgements
Two Million Lives, One Poisoned River: The Supreme Court's Suo Motu Rescue of the Jojari
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Court News
Gravity Alone Cannot Eclipse Liberty: Supreme Court Grants Bail to Two Accused in Rs 979-Crore Jal Jeevan Mission Tender Case (Mahesh Chandra Joshi v. State of Rajasthan)
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Court News
Skipped Your Section 5A Hearing? Supreme Court Upholds Jaipur Metro Depot Acquisition, Says Landowners Abandoned Their Right to Be Heard
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