Court News
Ticket Found on the Deceased, Yet Claim Rejected: Jharkhand HC Awards ₹8 Lakh to Family of Passenger Who Fell From Ranchi–Jaynagar Express
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4 articles
Court News
Hit by a Stone Thrown at Her Train in 2011: Kerala High Court Doubles Passenger’s Railway Compensation to ₹1.6 Lakh With Interest From the Accident Date
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Court News
No Ticket in His Pocket, Body Found by the Tracks at Dawn: Punjab and Haryana High Court Holds Man Was a Bona Fide Passenger, Awards Family ₹8 Lakh
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Court News
Lost Ticket, Not Lost Claim: Calcutta High Court Awards Rs 8 Lakh for Fatal Fall From Overcrowded Local Train
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